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State of Chattisgarh - Section
Section 12 in Chhattisgarh Municipal Corporation (Appointment and Conditions of Service of Officers and Servants) Rules, 2007
12. Superannuation Age.
- The superannuation age of employees of the Corporation is as under-| (a) For Class IV employees | 62 years (revision proposed) |
| (b) For Shiksha Karmis | 62 years |
| (c) For Other servants | 60 years |