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State of Chattisgarh - Section

Section 12 in Chhattisgarh Municipal Corporation (Appointment and Conditions of Service of Officers and Servants) Rules, 2007

12. Superannuation Age.

- The superannuation age of employees of the Corporation is as under-
(a) For Class IV employees 62 years (revision proposed)
(b) For Shiksha Karmis 62 years
(c) For Other servants 60 years