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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(e) in The Merchant Shipping (Prevention of Pollution by Garbage From Ships) Rules, 2009

(e)the Gulfs area means the sea area located north-west of the rhumb line between Ras al Hadd (22°30'N, 59°48'E) and Ras al Fasteh (25°04' N, 61°25'E);