Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(2)(c) in Gudalur Janmam Estates (Abolition and Conversion Into Ryotwari) Act, 1969

(c)the delegation of powers conferred by this Act on the Government or any other authority, officer or persons;