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[Cites 0, Cited by 0] [Section 30(7)] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(7)(c) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(c)the outhouse shall not cover more than one third of the width and more than one fourth of depths of the plot and shall not abut any public road';