Jammu & Kashmir High Court - Srinagar Bench
Waseem Rasool Dar & Ors vs Union Territory Of Jk & Ors on 16 March, 2020
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 116
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IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
SWP No.1131/2018
Alongwith connected matters
Waseem Rasool Dar & Ors.
..... Petitioner(s)
Through: -
M/s I. Sofi, Moomin Khan, Parvaiz Ahmad, Advocates.
V/s
Union Territory of JK & Ors.
..... Respondent(s)
Through: -
Mr Azhar-ul-Amin, Advocate.
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
ORDER
16.03.2020 Mr Z. A. Shah, learned senior Advocate, who represents the petitioners in SWP No.1131/2018, is reportedly bereaved, as such, the matter could not be considered today.
Adjourned.
List on Wednesday, i.e., on 18th of March, 2020. CM No.1736/2020 in SWP No.435/2018:
Mr I. Sofi, Advocate vice Mr Z. A. Shah, Senior Advocate for the applicants. On the set of facts and the grounds urged, coupled with submissions made at the Bar, the instant application is allowed and the applicants, whose details are given in the application, are permitted to intervene in the matter.
CM disposed of as above.
(Ali Mohammad Magrey) Judge SRINAGAR March 16th, 2020 "TAHIR"TAHIR MANZOOR BHAT
2020.03.16 16:45 I attest to the accuracy and integrity of this document