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Jammu & Kashmir High Court - Srinagar Bench

Waseem Rasool Dar & Ors vs Union Territory Of Jk & Ors on 16 March, 2020

Author: Ali Mohammad Magrey

Bench: Ali Mohammad Magrey

              Serial No. 116
             Daily Supply. List


                           IN THE HIGH COURT OF JAMMU AND KASHMIR
                                         AT SRINAGAR

                                                 SWP No.1131/2018
                                             Alongwith connected matters

           Waseem Rasool Dar & Ors.
                                                                                                 ..... Petitioner(s)
                                                    Through: -
                               M/s I. Sofi, Moomin Khan, Parvaiz Ahmad, Advocates.

                                                                V/s
           Union Territory of JK & Ors.
                                                                                              ..... Respondent(s)
                                                     Through: -
                                             Mr Azhar-ul-Amin, Advocate.
           CORAM:
                                  Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
                                                            ORDER

16.03.2020 Mr Z. A. Shah, learned senior Advocate, who represents the petitioners in SWP No.1131/2018, is reportedly bereaved, as such, the matter could not be considered today.

Adjourned.

List on Wednesday, i.e., on 18th of March, 2020. CM No.1736/2020 in SWP No.435/2018:

Mr I. Sofi, Advocate vice Mr Z. A. Shah, Senior Advocate for the applicants. On the set of facts and the grounds urged, coupled with submissions made at the Bar, the instant application is allowed and the applicants, whose details are given in the application, are permitted to intervene in the matter.
CM disposed of as above.
(Ali Mohammad Magrey) Judge SRINAGAR March 16th, 2020 "TAHIR"
TAHIR MANZOOR BHAT
2020.03.16 16:45 I attest to the accuracy and integrity of this document