Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 38 in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982 38. Quorum for a meeting of the Board . The quorum for a meeting of the Board shall be one-third of its total strength or six members, whichever is less.
