Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act] Union of India - Subsection Section 19(2)(b) in The Official Trustees Act, 1913 (b)whether the books, which by any rules made under this Act are directed to be kept by the Official Trustee, have been duly and regularly kept, and