Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(67) in The Delhi Excise Act, 2009 (67)"spirituous preparation" means -(a)any medicinal or toilet preparation containing alcohol,(b)any antiseptic preparation or solution containing alcohol,(c)any flavouring extract, essence or syrup containing alcohol;
