Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Telangana - Subsection Section 19(a) in Telangana Prohibition Act, 1995 (a)that any liquor is kept for sale or stored [otherwise than in accordance with the provisions of the [Telangana] [Added by Act No.5 of 1997.] Excise Act, 1968, (Act 17 of 1968) and the rules made thereunder]; or
