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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Warehousing (Development and Regulation) Registration of Accreditation Agencies Rules, 2010

(3)The application for issue of a duplicate certificate of registration shall be accompanied by a fee of Rupees Five thousand through bank draft/banker's cheque of any nationalized bank in favour of Drawing and Disbursing Officer, Warehousing Development and Regulatory Authority, payable in New Delhi.