Madhya Pradesh High Court
Smt. Sadhana Pathak vs Prakash Pathak on 3 November, 2017
THE HIGH COURT OF MADHYA PRADESH MP-644-2017 (SMT. SADHANA PATHAK Vs PRAKASH PATHAK) 1 Jabalpur, Dated : m None for the petitioners. Case is adjourned. List after four weeks.
(VIVEK AGARWAL) JUDGE