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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Jharkhand - Subsection

Section 31(1)(i) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(i)sufficient treated drinking water; water filters or RO shall be installed at multiple locations in the premises for easy access such as kitchen, dormitory, recreational rooms etc.;