Section 4(1) in Orissa Specified Foodstuffs (Licensing and Storage Control) Order, 2008

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State of Odisha - Subsection

Section 4(1) in Orissa Specified Foodstuffs (Licensing and Storage Control) Order, 2008

(1)Every dealer shall, before a license is issued to him, deposit an amount mentioned below by way of security in favour of the Licensing Authority in the manner hereinafter stated for each place of,-business as specified below :

For producer	-	Rs. 10,000.00
For wholesaler	-	Rs. 5,000.00
For retailer	-	Rs. 500.00

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State of Odisha - Subsection

Section 4(1) in Orissa Specified Foodstuffs (Licensing and Storage Control) Order, 2008