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[Cites 0, Cited by 0] [Section 17A(1)] [Section 17A] [Entire Act]

State of Rajasthan - Subsection

Section 17A(1)(i) in The Rajasthan Colonisation (Bhakra Project Government Land Allotment and Sale) Rules, 1955

(i)[ to a person holding land in the same square; [Substituted by Notification No. F. 4(2) Col./94, dated 22.10.97-Rajasthan Gazette Extraordinary Part IV-C(I), dated 6.11.97, page 126 = 1999 RSCS/Part II/page 561/H. 413 for the following: '(i) to a person holding adjoining land; (ii) to a person holding land in the same square'.]