National Green Tribunal
Rajesh Kumar Saini vs The Chief Secretary State Of Rajasthan on 8 March, 2016
BEFORE THE NATIONAL GREEN TRIBUNAL, CENTRAL ZONAL BENCH, BHOPAL
Original Application No. 128/2013 (THC) (CZ)
Rajesh Kumar Saini and Ors. Vs. State of Rajasthan & Ors.
CORAM : HON'BLE MR. JUSTICE SONAM PHINTSO WANGDI , JUDICIAL MEMBER
HON'BLE Dr. SATYAWAN SINGH GARBYAL, EXPERT MEMBER
PRESENT : Applicant : None appeared
RSPCB & State : Shri Sandeep Singh, Adv
Respondent No. 9: Shri Ravikant Patidar, Advocate
Date and Orders of the Tribunal
Remarks
Item No. 10 List along with O.A. No. 127/2013 Santosh Mittal Vs. State of
8th March, 2016 Rajasthan & 7 Ors. on 29th April, 2016.
........................................,JM (SONAM PHINTSO WANGDI) .........................................,EM (Dr. S.S.GARBYAL)