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[Cites 0, Cited by 0] [Section 279(1)] [Section 279] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 279(1)(f) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(f)the draft offer document and offer document shall contain all material disclosures about the green shoe option specified in this regard in Part A of Schedule VI;