Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Uttar Pradesh - Subsection Section 25(3) in The U.P. Factories Rules, 1950 (3)No part of the wet-bulb shall be within ¾ inches from the dry-bulb or less than § inch from the surface of the water in the reservoir below it, on the side of it away from the dry bulb.
