Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttarakhand - Subsection Section 9(1) in Uttarakhand Water Management and Regulatory Act, 2013 (1)The Commission may appoint a Secretary to exercise and perform such duties, under the control of the Chairperson, as may be specified by regulation.
