Madras High Court
A.Dhanalakshmi vs / on 18 December, 2023
Author: G.Jayachandran
Bench: G.Jayachandran
W.P.No.18155 of 2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 18.12.2023
CORAM
THE HONOURABLE DR.JUSTICE G.JAYACHANDRAN
W.P.No.18155 of 2023
A.Dhanalakshmi ... Petitioner
/vs/
1.The Sub Registrar Selaiyur,
Having SRO office at Selaiyur,
Chennai – 600 073.
2.The District Registrar South Madras,
Chennai South Registration Office,
Combined Commercial Tax and
Registration Building,
Veterinary Hospital Road, Fanepet,
Nandanam, Chennai – 600 035.
3.The Deputy Inspector General
of Registration,
Having IG office of Registration,
Santhome, Chennai – 600 035.
4.The Inspector General of Registration,
Having IG Office of Registration,
Santhome, Chennai – 600 028.
5.The Thasildar,
Sholinganallur Taluk,
Having Taluk Office
at Rajiv Gandhi Road,
Sholinganallur, Chennai – 600 119.
Page 1 of 6
https://www.mhc.tn.gov.in/judis
W.P.No.18155 of 2023
6.The Revenue Divisional Officer,
South Madras Division,
Guindy, Chennai – 600 032.
7.The District Collector,
Chennai District, Rajaji Salai,
4th Floor, 62, Beach Road,
St.George Town, Chennai-600 001.
8.The Inspector of Police (L & O),
Pallikaranai Police Station,
Chennai – 600 100.
9.B.Dhanalakshmi
10.K.Kumar
11.Muthu
12.Vetrivel ... Respondents
PRAYER : The Writ petition has been filed under Article 226 of
Constitution of India to issue a Writ of Mandamus directing the
respondents 1 to 8 to consider the petitioner representation dated
19.01.2023 by granting necessary aid and police protection by the 8th
respondent by enabling the petitioner for securing possession of property
Plot No.1, in Vasanthapuram Layout, Arasankazhani Village,
Sholinganallur Taluk, Chennai District, Comprised in Survey No.139, patta
No.1470, as per patta, new sub-division survey No.139/28, measuring to an
extent of 2903 sq.ft.
For Petitioner ... Mr.V.R.Kamalanathan
for Mr.M.Thangadurai
For Respondent ... Mr.Leonard Arul Joseph Selvam
Nos.1 to 8 Government Advocate (Crl.side)
For Respondent ... Mr.R.Sekar
nos.11 & 12
Page 2 of 6
https://www.mhc.tn.gov.in/judis
W.P.No.18155 of 2023
ORDER
The writ petition has been filed to issue a Writ of Mandamus directing the respondents 1 to 8 to consider the petitioner representation dated 19.01.2023 by granting necessary aid and police protection by the 8th respondent by enabling the petitioner for securing possession of property Plot No.1, in Vasanthapuram Layout, Arasankazhani Village, Sholinganallur Taluk, Chennai District, Comprised in Survey No.139, patta No.1470, as per patta, new sub-division survey No.139/28, measuring to an extent of 2903 sq.ft.
2.The case of the writ petitioner is that taking advantage of the similarity in the name, the property of the petitioner been knocked away by A9 & A10 creating a false document and his property was sold to R11 to R12. This was brought to the notice of the authorities, the sale deeds were cancelled, aggrieved by that, appeal was filed by those respondent and that statutory appeal also dismissed. However, to take repossession of the petitoner's property, the police is not providing protection. Hence, the present writ petition.
Page 3 of 6https://www.mhc.tn.gov.in/judis W.P.No.18155 of 2023
3.The learned Government Advocate appearing for the respondent 1 to 8 submits that the representation of the petitioner dated 19.01.2023 is under active consideration. On completion of enquiry, necessary protection will be given as per law and documents. He seeks two weeks time to complete the enquiry on the representation.
4.Recording the same, the writ petition is disposed of directing the respondent police to give adequate protection to the petitioner herein, if the title stands in the name of the petitioner. No costs.
Index : Yes/No 18.12.2023
Internet : Yes/No
sms
To
1.The Sub Registrar Selaiyur,
Having SRO office at Selaiyur,
Chennai – 600 073.
2.The District Registrar South Madras, Chennai South Registration Office, Combined Commercial Tax and Registration Building, Veterinary Hospital Road, Fanepet, Nandanam, Chennai – 600 035.
Page 4 of 6https://www.mhc.tn.gov.in/judis W.P.No.18155 of 2023
3.The Deputy Inspector General of Registration, Having IG office of Registration, Santhome, Chennai – 600 035.
4.The Inspector General of Registration, Having IG Office of Registration, Santhome, Chennai – 600 028.
5.The Thasildar, Sholinganallur Taluk, Having Taluk Office at Rajiv Gandhi Road, Sholinganallur, Chennai – 600 119.
6.The Revenue Divisional Officer, South Madras Division, Guindy, Chennai – 600 032.
7.The District Collector, Chennai District, Rajaji Salai, 4th Floor, 62, Beach Road, St.George Town, Chennai-600 001.
8.The Inspector of Police (L & O), Pallikaranai Police Station, Chennai – 600 100.
Page 5 of 6https://www.mhc.tn.gov.in/judis W.P.No.18155 of 2023 DR.G.JAYACHANDRAN,J.
sms W.P.No.18155 of 2023 18.12.2023 Page 6 of 6 https://www.mhc.tn.gov.in/judis