Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

A.Dhanalakshmi vs / on 18 December, 2023

Author: G.Jayachandran

Bench: G.Jayachandran

                                                                            W.P.No.18155 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 18.12.2023

                                                     CORAM

                              THE HONOURABLE DR.JUSTICE G.JAYACHANDRAN

                                              W.P.No.18155 of 2023
                     A.Dhanalakshmi                    ...         Petitioner
                                                       /vs/
                     1.The Sub Registrar Selaiyur,
                       Having SRO office at Selaiyur,
                       Chennai – 600 073.

                     2.The District Registrar South Madras,
                       Chennai South Registration Office,
                       Combined Commercial Tax and
                       Registration Building,
                       Veterinary Hospital Road, Fanepet,
                       Nandanam, Chennai – 600 035.

                     3.The Deputy Inspector General
                       of Registration,
                       Having IG office of Registration,
                       Santhome, Chennai – 600 035.

                     4.The Inspector General of Registration,
                       Having IG Office of Registration,
                       Santhome, Chennai – 600 028.

                     5.The Thasildar,
                       Sholinganallur Taluk,
                       Having Taluk Office
                       at Rajiv Gandhi Road,
                       Sholinganallur, Chennai – 600 119.

                     Page 1 of 6


https://www.mhc.tn.gov.in/judis
                                                                                   W.P.No.18155 of 2023

                     6.The Revenue Divisional Officer,
                       South Madras Division,
                       Guindy, Chennai – 600 032.

                     7.The District Collector,
                       Chennai District, Rajaji Salai,
                       4th Floor, 62, Beach Road,
                       St.George Town, Chennai-600 001.

                     8.The Inspector of Police (L & O),
                       Pallikaranai Police Station,
                       Chennai – 600 100.

                     9.B.Dhanalakshmi
                     10.K.Kumar
                     11.Muthu
                     12.Vetrivel                                ...         Respondents

                     PRAYER : The Writ petition has been filed under Article 226 of
                     Constitution of India to issue a Writ of Mandamus directing the
                     respondents 1 to 8 to consider the petitioner representation dated
                     19.01.2023 by granting necessary aid and police protection by the 8th
                     respondent by enabling the petitioner for securing possession of property
                     Plot No.1, in Vasanthapuram Layout, Arasankazhani Village,
                     Sholinganallur Taluk, Chennai District, Comprised in Survey No.139, patta
                     No.1470, as per patta, new sub-division survey No.139/28, measuring to an
                     extent of 2903 sq.ft.

                                   For Petitioner         ... Mr.V.R.Kamalanathan
                                                              for Mr.M.Thangadurai

                                   For Respondent         ... Mr.Leonard Arul Joseph Selvam
                                   Nos.1 to 8                 Government Advocate (Crl.side)

                                   For Respondent         ...         Mr.R.Sekar
                                   nos.11 & 12

                     Page 2 of 6


https://www.mhc.tn.gov.in/judis
                                                                                   W.P.No.18155 of 2023



                                                           ORDER

The writ petition has been filed to issue a Writ of Mandamus directing the respondents 1 to 8 to consider the petitioner representation dated 19.01.2023 by granting necessary aid and police protection by the 8th respondent by enabling the petitioner for securing possession of property Plot No.1, in Vasanthapuram Layout, Arasankazhani Village, Sholinganallur Taluk, Chennai District, Comprised in Survey No.139, patta No.1470, as per patta, new sub-division survey No.139/28, measuring to an extent of 2903 sq.ft.

2.The case of the writ petitioner is that taking advantage of the similarity in the name, the property of the petitioner been knocked away by A9 & A10 creating a false document and his property was sold to R11 to R12. This was brought to the notice of the authorities, the sale deeds were cancelled, aggrieved by that, appeal was filed by those respondent and that statutory appeal also dismissed. However, to take repossession of the petitoner's property, the police is not providing protection. Hence, the present writ petition.

Page 3 of 6

https://www.mhc.tn.gov.in/judis W.P.No.18155 of 2023

3.The learned Government Advocate appearing for the respondent 1 to 8 submits that the representation of the petitioner dated 19.01.2023 is under active consideration. On completion of enquiry, necessary protection will be given as per law and documents. He seeks two weeks time to complete the enquiry on the representation.

4.Recording the same, the writ petition is disposed of directing the respondent police to give adequate protection to the petitioner herein, if the title stands in the name of the petitioner. No costs.

                     Index : Yes/No                                                18.12.2023
                     Internet : Yes/No
                     sms
                     To
                     1.The Sub Registrar Selaiyur,
                       Having SRO office at Selaiyur,
                       Chennai – 600 073.

2.The District Registrar South Madras, Chennai South Registration Office, Combined Commercial Tax and Registration Building, Veterinary Hospital Road, Fanepet, Nandanam, Chennai – 600 035.

Page 4 of 6

https://www.mhc.tn.gov.in/judis W.P.No.18155 of 2023

3.The Deputy Inspector General of Registration, Having IG office of Registration, Santhome, Chennai – 600 035.

4.The Inspector General of Registration, Having IG Office of Registration, Santhome, Chennai – 600 028.

5.The Thasildar, Sholinganallur Taluk, Having Taluk Office at Rajiv Gandhi Road, Sholinganallur, Chennai – 600 119.

6.The Revenue Divisional Officer, South Madras Division, Guindy, Chennai – 600 032.

7.The District Collector, Chennai District, Rajaji Salai, 4th Floor, 62, Beach Road, St.George Town, Chennai-600 001.

8.The Inspector of Police (L & O), Pallikaranai Police Station, Chennai – 600 100.

Page 5 of 6

https://www.mhc.tn.gov.in/judis W.P.No.18155 of 2023 DR.G.JAYACHANDRAN,J.

sms W.P.No.18155 of 2023 18.12.2023 Page 6 of 6 https://www.mhc.tn.gov.in/judis