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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(a) in The Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989

(a)"Act" means the Andhra Pradesh [Rights in Land] [Substituted for the words 'Record of Rights in Land' by G.O. Ms.No. 36,Revenue, dated 15-1-1994. ] and Pattadar Pass Books Act, 1971;