Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Andhra Pradesh - Subsection Section 35(3) in Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955. (3)All rules made under this section shall be published in the Official Gazette and on such publication shall have effect as if enacted in this Act.
