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State of Maharashtra - Section

Section 38 in Nagpur Improvement Trust Act, 1936

38. Matters to be considered when framing improvement schemes.

- When framing an improvement scheme in respect of any area, regard shall be had to---
(a)the nature and the conditions of neighbouring areas and of the town as a whole ;
(b)the several directions in which the expansion of the town appears likely to take place ; and
(c)the likelihood of improvement schemes being required for other parts of the town.