Section 16(3)(a) in The National Food Security Act, 2013

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Union of India - Subsection

Section 16(3)(a) in The National Food Security Act, 2013

(a)who are or have been member of the All India Services or any other civil services of the Union or State or holding a civil post under the Union or State having knowledge and experience in matters relating to food security, policy making and administration in the field of agriculture, civil supplies, nutrition, health or any allied field; or

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Union of India - Subsection

Section 16(3)(a) in The National Food Security Act, 2013