Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Himachal Pradesh - Subsection Section 62(1) in Himachal Pradesh Registration of Tourist Trade Act, 1988 (1)The Government may be notification in the Official Gazette make rules of carrying out the purposes of this Act.
