Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Jammu-Kashmir - Subsection Section 14(1)(c) in Jammu and Kashmir Private Security Agencies (Regulation) Act, 2015 (c)the names and addresses of the persons whom it has provided private security guards or services ; and