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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(3)(a) in Tamil Nadu Teachers Education University Act, 2008

(a)Save as otherwise provided, elected and nominated members of the Academic Council shall hold office for a period of three years and such members shall be eligible for election or nomination for another period of three years.