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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(7) in The Orissa Co-operative Societies Rules, 1965

(7)No loan shall be made by a Society to any person other than a member provided that with the prior sanction of the Registrar a Society may make deposits with another Society which is not a member subject to such conditions as the Registrar may specify.