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Rajasthan High Court - Jodhpur

Charmi Joshi & Ors vs State Of Rajasthan & Ors on 16 August, 2017

Author: Dinesh Mehta

Bench: Dinesh Mehta

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR.
                                 ..

S.B. CIVIL WRIT PETITION NO. 7273 / 2017.

1. Charmi Joshi D/o Shri Jayanti Lal Dave, Aged About 27 Years, Resident of VPO Bansla, Tehsil Bagidoura District Banswara.

2. Bharat Singh Padiyar S/o Shri Galba Ji, Aged About 38 Years, Resident of VPO Siyapur Post Salia Tehsil & District Banswara.

3. Ramesh Chandra Aadiwasi S/o Shri Tulsi Ram Aadiwasi, Aged About 31 Years, Resident of Khandadera, Post Salia Tehsil & District Banswara.

4. Harish Chandra Charpota S/o Shri Kamru Charpota, Aged About 27 Years, Resident of VPO Salia, Tehsil & District Banswara.

5. Shanta Garasiya D/o Shri Ram Chandra Garasiya, Aged About 35 Years, Resident of Village Jambudi, Post Piplod Tehsil Bagidoura District Banswara.

6. Arvind Kumar S/o Shri Kanji, Aged About 38 Years, Resident of Gatrod Post Amaliya Ambadra Tehsil Anandpuri District Banswara.

7. Magan Lal Pargi S/o Shri Karma Pargi, Aged About 40 Years, Resident of Khuta Tikma, Post Amaliya Ambadra Tehsil Anandpuri District Banswara.

8. Mohan Lal Pargi S/o Shri Navla Pargi, Aged About 48 Years, Resident of VPO Madkola Mogji, Tehsil Anandpuri District Banswara.

9. Lalita Kumari D/o Shri Saba Garasiya, Aged About 25 Years, Resident of Village Pujakuldi Post Mudri, Tehsil Anandpuri District Banswara.

10. Kanku Devi D/o Shri Ravji, Aged About 37 Years, Resident of VPO Madkola Mogji, Tehsil Anandpuri District Banswara.

(2 of 3) [CW-7273/2017]

11. Mani Lal Charpota S/o Shri Babra Charpota, Aged About 39 Years, Resident of VPO Ratanpur Tehsil Anandpuri District Banswara. ----Petitioners Versus

1. The State of Rajasthan Through Secretary, Department of Rural Development and Panchayati Raj, Government of Rajasthan, Secretariat, Jaipur.

2. Addl. Commissioner and Joint Secretary, Rural Development and Panchayati Raj Department, Rajasthan, Jaipur.

3. Chief Executive Officer, Zila Parishad, Banswara

4. District Education Officer (Elementary Education), Banswara

5. School Development Management Committee, Government Senior Secondary School, Salia Panchayat Samiti Banswara District Banswara.

6. School Development Management Committee, Government Senior Secondary School Piplod, Panchayat Samiti Bagidoura District Banswara.

7. School Development Management Committee, Government Senior Secondary School, Bansla, Panchayat Samiti Bagidoura District Banswara.

8. School Development Management Committee, Government Senior Secondary School, Amaliya Ambadra, Panchayat Samiti Anandpuri District Banswara.

9. School Development Management Committee, Government Senior Secondary School, Madkola Mogji, Panchayat Samiti Anandpuri District Banswara.

10. School Development Management Committee, Government Senior Secondary School, Mundri, Panchayat Samiti Anandpuri District Banswara.

11. School Development Management Committee, Government Senior Secondary School, Ratanpuri, Panchayat Samiti Anandpuri District Banswara.

----Respondents (3 of 3) [CW-7273/2017] _____________________________________________________ For Petitioner(s) : Mr. Parikshit Nayak. For Respondent(s) : Mr. Dinesh Kumar Ojha, Associate of Mr. P.R. Singh, A.A.G. _____________________________________________________ JUSTICE DINESH MEHTA Judgment 16/08/2017 Learned counsel for the petitioners seeks permission to withdraw the present writ petition with the liberty to move the respondents by way of submitting an appropriate representation.

Permission granted.

Accordingly, the present writ petition is dismissed as withdrawn.

(DINESH MEHTA), J.

/Mohan/50