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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(10) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(10)Nothing in this rule shall apply to the washing accommodation forming part of a permanent hospital, and for the purposes of sub-rule (4) thereof no account shall be taken of any wash-basin, bath or shower fitted in a permanent hospital.