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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(3) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(3)[ The budget for each year and the latest audited accounts be presented to and considered by the University at a meeting convened for the purpose] [Sub-section (3) originally substituted by W.B. Act 31 of 1981, thereafter again Substituted by W.B. Act 8 of 1986 w.e.f. 20.07.1981.].