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[Cites 0, Cited by 3] [Entire Act]

State of Madhya Pradesh - Section

Section 27 in The M.P. Municipal Corporation Act, 1956

27. [ Meeting of the Corporation and Committees. [Substituted by M.P. Act 18 of 1997.]

- The Corporation shall meet at least once in every two months and every Committee shall meet at least once in every month for the transaction of its business].