Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 482 in Bihar Education Code, 1961 482. Certificates. - The Regional Deputy Director will grant certificates to those who, in his opinion, satisfy the tests prescribed above.(R. & O., page 372, para. 5.)
