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[Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act]

State of Assam - Subsection

Section 23(4)(a) in The Assam Accounts Service Rules, 1963

(a)of sound health, both mentally and physically and free from organic defects or bodily infirmities likely to interfere with efficient performance of his duties; and