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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 28(a) in Securities And Exchange Board Of India (Stock Brokers And Sub-Brokers) Regulations, 1992

(a)to produce to the investigating authority or any person authorized by him in this behalf, any books registers, records or other documents which are in his custody or power;or