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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(7) in The M.P. State Dental Council Rules, 1969

(7)The Returning Officer shall nominate such number of scrutinisers, not exceeding four as he thinks fit. In the case of elections, held for the first time under the Act, the scrutinizers shall be Gazetted Officers, of the State Government and in the case of other elections, members of the Council.