Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of West Bengal - Section Section 200 in Kolkata Municipal Corporation Act, 1980 200. [ xxx ] [Section 200 omitted by section 4(c) of the Calcutta Municipal Corporation (Amendment) Act, 1992 (West Bengal Act No. 9 of 1992), w.r.e.f. 1.4.1990.]
