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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(4)(iii) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

(iii)Amrut Modi School of Management, Ahmedabad, a constituent college of the Ahmedabad University established under the Ahmedabad University Act, 2009 (Gujarat 08 of 2009) shall be granted in the following manner, namely:-