Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 2 in The Special Bearer Bonds (Immunities And Exemptions) Act, 1981 2. Definition. - In this Act, "Special Bearer Bonds" means the Special Bearer Bonds, 1991, issued by the Central Government.
