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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Sikkim - Subsection

Section 29(4) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(4)Road Reserve in relation to a National Highway means such portion of land lying within such distance from centre on either side of such Highway as may be prescribed.