Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 88] [Entire Act] Union of India - Subsection Section 88(a) in The Finance Act, 2018 (a)for the word "post", wherever it occurs, the words "post or courier" shall be substituted;
