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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(1)(iii) in Madurai-Kamaraj University Act, 1965

(iii)has passed an examination of any other University or authority recognised by the Syndicate as equivalent to the examinations specified in clause (i) or clause (ii); and