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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(9) in Dr. Babasaheb Ambedkar Open University Act, 1994

(9)Where the Board of Management does not take action to the satisfaction of the Chancellor within a time limit fixed by the Chancellor, the Chancellor may, after considering any explanation furnished or representation made by the: Board of Management, issue such direction as he may think fit and the Board of Management shall be bound to comply with such direction.