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[Cites 0, Cited by 0] [Section 510(1)] [Section 510] [Entire Act]

State of Telangana - Subsection

Section 510(1)(a) in Greater Hyderabad Municipal Corporation Act, 1955

(a)without the written permission of the Commissioner, or otherwise than in conformity with the terms of such permission, keep any swine in any part of the city;