Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act] State of Telangana - Subsection Section 72(1)(iv) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987 (iv)grant of aid to any other Hindu religious institution, or endowment which is in poor, or needy circumstances or which requires renovation;