Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Uttar Pradesh - Subsection Section 13(1)(i) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976 (i)stop and search any person, vessel, vehicle or receptacle used or . intended to be used for the transport of resin or resin product;