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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(2)(h) in Faridabad Complex Administration Building Rules, 1989

(h)the levels of the site and of the plinth of the building in relation to those of the neighbouring streets, also in relation to the bed levels of the existing drains and sewers in the street or streets into which the building or site is to be drained;