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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(1) in The M.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964

(1)The State Government may, subject to the conditions of previous publication, make rules to carry out all or any of the provisions of this Act.