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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(5)(d) in Sikkim Urban and Regional Planning and Development Act, 1998

(d)Chairperson, State Finance Commission constituted under Article 243-1 of the Constitution of India read with section 97 of the Sikkim Panchayat Act, 1993;