Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 10 in Telangana Regulation of Trade in Indian Made Foreign Liquor, Foreign Liquor Act, 1993 10. [ Act not to apply to canteen stores department. [Substituted with marginal heading by Act No.24 of 2005.] - Nothing contained in this Act shall apply to Military Canteen Stores Department dealing in [Indian Made Foreign Liquor] and Foreign Liquor.]
