Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] NCT Delhi - Subsection Section 84(3) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 (3)The amount standing to the credit of the Market Development Fund shall be kept or invested in such manner as may be prescribed.
